Allahabad High Court
Smt. Laxmi Devi vs Ashok Kumar Bajpai on 1 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 53893 of 2002 Petitioner :- Smt. Laxmi Devi Respondent :- Ashok Kumar Bajpai Petitioner Counsel :- Atul Dayal Respondent Counsel :- S.C. Hon'ble Rakesh Tiwari,J.
Heard learned counsel for the parties.
Sri Yasharth, learned counsel for the respondents prays for and is granted two weeks and no more time for filing counter affidavit. Rejoinder affidavit may be filed within three weeks thereafter.
List this case after expiry of the aforesaid period.
Order Date :- 1.4.2011 P