Allahabad High Court
Ashish Gupta vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24378 of 2010 Petitioner :- Ashish Gupta Respondent :- State Of U.P. Petitioner Counsel :- Jag Narayan Respondent Counsel :- Govt. Advocate,J.N.Singh Hon'ble B.N. Shukla,J.
Learned AGA prays for and is allowed 2 weeks time to file counter affidavit.
List thereafter.
Order Date :- 1.4.2011 SU.