Allahabad High Court
Gulshan And Another vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8820 of 2011 Petitioner :- Gulshan And Another Respondent :- State Of U.P. Petitioner Counsel :- Mahendra Prakash Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
Learned AGA may file counter affidavit within 3 weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.
List thereafter.
Order Date :- 1.4.2011 SU.