Ghaziabad Development Authority ... vs The Country And Holiday Home ...

Citation : 2011 Latest Caselaw 767 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Ghaziabad Development Authority ... vs The Country And Holiday Home ... on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 388 of 2006
 

 
Petitioner :- Ghaziabad Development Authority Ghaziabad
 
Respondent :- The Country And Holiday Home Corpn. & Others
 
Petitioner Counsel :- Ajay Kumar Misra
 
Respondent Counsel :- J.C. Bhardwaj
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the respondents.

List in the next cause list.

Order Date :- 1.4.2011 NS