Allahabad High Court
Ghaziabad Development Authority ... vs The Country And Holiday Home ... on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 388 of 2006 Petitioner :- Ghaziabad Development Authority Ghaziabad Respondent :- The Country And Holiday Home Corpn. & Others Petitioner Counsel :- Ajay Kumar Misra Respondent Counsel :- J.C. Bhardwaj Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the respondents.
List in the next cause list.
Order Date :- 1.4.2011 NS