Allahabad High Court
Gullu @ Harendra vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26456 of 2010 Petitioner :- Gullu @ Harendra Respondent :- State Of U.P. Petitioner Counsel :- Santosh Tripathi Respondent Counsel :- Govt Advocate Hon'ble B.N. Shukla,J.
Counter and rejoinder affidavits filed today are taken on record.
List after two weeks.
Order Date :- 1.4.2011 SU.