Allahabad High Court
Anil Kumar Bansal vs Shri Arun Dass Bansal And Others on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 399 of 2009 Petitioner :- Anil Kumar Bansal Respondent :- Shri Arun Dass Bansal And Others Petitioner Counsel :- Ankush Tandon,Ashwani K. Misra Respondent Counsel :- Vashistha Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The appellant has filed an application praying that six weeks' further time may be allowed to file the paper book.
The prayer is allowed.
Order Date :- 1.4.2011 Meenu