Allahabad High Court
Dr. Dinesh Chand Pandey vs State Of U.P. And Others on 1 April, 2011
Bench: Sunil Ambwani, Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 57795 of 2008 Petitioner :- Dr. Dinesh Chand Pandey Respondent :- State Of U.P. And Others Petitioner Counsel :- Shahroze Khan Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Dilip Gupta,J.
Dismissed. For order see our order of date passed in Writ Petition No.57791 of 2008.
Order Date :- 1.4.2011 SP/