Allahabad High Court
Mohd. Raees vs Additional District Judge ... on 1 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 2234 of 2003 Petitioner :- Mohd. Raees Respondent :- Additional District Judge Bullandsahar & Others Petitioner Counsel :- Vinod Sinha,S.P. Singh Respondent Counsel :- S.C. Hon'ble Rakesh Tiwari,J.
Case is called out in the revised list. None appears on behalf of the petitioner to press this petition.It is, therefore, dismissed for default.
Order Date :- 1.4.2011 P