Ashok Kumar Bagla vs Rameshwar Dayal Singhal And ...

Citation : 2011 Latest Caselaw 748 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Ashok Kumar Bagla vs Rameshwar Dayal Singhal And ... on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 4536 of 2000
 

 
Petitioner :- Ashok Kumar Bagla
 
Respondent :- Rameshwar Dayal Singhal And Another
 
Petitioner Counsel :- Anand Kumar Gupta
 
Respondent Counsel :- A.K. Aditya,Pankaj Agarwal,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slip of Sri A.K. Gupta, counsel for the petitioner.

List this matter after two weeks.

Order Date :- 1.4.2011 P