Allahabad High Court
Ashok Kumar Bagla vs Rameshwar Dayal Singhal And ... on 1 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 4536 of 2000 Petitioner :- Ashok Kumar Bagla Respondent :- Rameshwar Dayal Singhal And Another Petitioner Counsel :- Anand Kumar Gupta Respondent Counsel :- A.K. Aditya,Pankaj Agarwal,S.C. Hon'ble Rakesh Tiwari,J.
The case is passed over on the illness slip of Sri A.K. Gupta, counsel for the petitioner.
List this matter after two weeks.
Order Date :- 1.4.2011 P