Allahabad High Court
Rajendra Singh vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25222 of 2010 Petitioner :- Rajendra Singh Respondent :- State Of U.P. Petitioner Counsel :- B.K.Solanki Respondent Counsel :- Govt.Advocate,Pankaj Srivastava Hon'ble B.N. Shukla,J.
Learned AGA prays for and is allowed 2 weeks time to file viscera report.
List thereafter.
Order Date :- 1.4.2011 SU.