Mohit Nagar vs State Of U.P.

Citation : 2011 Latest Caselaw 740 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Mohit Nagar vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22522 of 2010
 

 
Petitioner :- Mohit Nagar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manish Tiwary,Ashish Singh,Ashwini Kumar Awasthi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 1.4.2011 SU.