Allahabad High Court
Mohit Nagar vs State Of U.P. on 1 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22522 of 2010 Petitioner :- Mohit Nagar Respondent :- State Of U.P. Petitioner Counsel :- Manish Tiwary,Ashish Singh,Ashwini Kumar Awasthi Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 1.4.2011 SU.