Allahabad High Court
Smt. Mithlesh Saxena vs Sri Hari Om Saxena on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 471 of 1998 Petitioner :- Smt. Mithlesh Saxena Respondent :- Sri Hari Om Saxena Petitioner Counsel :- Vivek Ji Shandliya Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of counsel for the appellant.
Order Date :- 1.4.2011 NS