Allahabad High Court
Abdul Rahman vs Prem Behari Lal Goel on 1 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 19672 of 2004 Petitioner :- Abdul Rahman Respondent :- Prem Behari Lal Goel Petitioner Counsel :- Pramod Kumar Jain Respondent Counsel :- Sc,M.Mohan,R. Gupta Hon'ble Rakesh Tiwari,J.
Case is passed over for the day.
List this matter in the next cause list.
Order Date :- 1.4.2011 P