Allahabad High Court
Abdul Jabbar Ansari And Others vs Tribhuwan Kumar And Others on 26 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 74785 of 2010 Petitioner :- Abdul Jabbar Ansari And Others Respondent :- Tribhuwan Kumar And Others Petitioner Counsel :- J.J. Munir Respondent Counsel :- A.K. Gupta Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011 P