Allahabad High Court
Dr. K. C. Gangwar vs David Jacob on 26 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 31093 of 2010 Petitioner :- Dr. K. C. Gangwar Respondent :- David Jacob Petitioner Counsel :- R. K. Mishra Respondent Counsel :- Kshitij Shailendra Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011 P