Allahabad High Court
Raj Bala (Smt) vs Executive Officer, Nagar Palika ... on 26 April, 2011
Bench: D.S.R. Varma, Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 54098 of 2002 Petitioner :- Raj Bala (Smt) Respondent :- Executive Officer, Nagar Palika Parishad & Others Petitioner Counsel :- Ashwani Kumar Mishra Respondent Counsel :- S.C.,Prem Chandra Hon'ble D.S.R. Varma,J.
Hon'ble Abhinava Upadhya,J.
Cases of Sri Prem Chandra are adjourned upto 20-5-2011.
List after adjournment.
Order Date :- 26.4.2011 skv