Suresh Chandra Katiyar vs Addl. City Magistrate-V/Rent ...

Citation : 2011 Latest Caselaw 1364 ALL
Judgement Date : 26 April, 2011

Allahabad High Court
Suresh Chandra Katiyar vs Addl. City Magistrate-V/Rent ... on 26 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 10981 of 2010
 

 
Petitioner :- Suresh Chandra Katiyar
 
Respondent :- Addl. City Magistrate-V/Rent Control & Eviction Officer &Ors
 
Petitioner Counsel :- Yogesh Agarwal,Rajesh Kumar Dubey
 
Respondent Counsel :- J.P. Singh,Som Narain Misra
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011 P