Allahabad High Court
Suresh Chandra Katiyar vs Addl. City Magistrate-V/Rent ... on 26 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 10981 of 2010 Petitioner :- Suresh Chandra Katiyar Respondent :- Addl. City Magistrate-V/Rent Control & Eviction Officer &Ors Petitioner Counsel :- Yogesh Agarwal,Rajesh Kumar Dubey Respondent Counsel :- J.P. Singh,Som Narain Misra Hon'ble Rakesh Tiwari,J.
Due to paucity of time, the case cannot be heard today.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.4.2011 P