Allahabad High Court
Narendra Kumar Dalmia vs Rajendra Kumar Agarwal & Others on 25 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 15352 of 2011 Petitioner :- Narendra Kumar Dalmia Respondent :- Rajendra Kumar Agarwal & Others Petitioner Counsel :- Sanjay Pratap Bahadur,Manoj Kumar Singh Respondent Counsel :- Rajesh Srivastava Hon'ble Rakesh Tiwari,J.
List this matter peremptorily after two weeks. In the meantime, rejoinder affidavit may be filed.
Interim order, if any, is extended till the next date of listing.
Order Date :- 25.4.2011 P