Allahabad High Court
Prashant Agarwal vs City Magistrate/Rent Control & ... on 25 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 3356 of 2005 Petitioner :- Prashant Agarwal Respondent :- City Magistrate/Rent Control & Eviction Officer And Another Petitioner Counsel :- Km. Rama Goel Respondent Counsel :- C.S.C.,K. Mehorta Hon'ble Rakesh Tiwari,J.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 25.4.2011 P