Allahabad High Court
Habib vs Haji Ali Mohammad on 25 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 75824 of 2010 Petitioner :- Habib Respondent :- Haji Ali Mohammad Petitioner Counsel :- Rajesh Gupta Respondent Counsel :- M. I. Khan Hon'ble Rakesh Tiwari,J.
Case is passed over on the illness slip of Sri Isha Khan, learned counsel for the respondents.
List this matter after two weeks.
Order Date :- 25.4.2011 P