Allahabad High Court
Beerbal Singh vs Surendra Singh on 25 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 68460 of 2010 Petitioner :- Beerbal Singh Respondent :- Surendra Singh Petitioner Counsel :- Ashok Bhatnagar Respondent Counsel :- K.K. Arora,Ramesh Pundir,Smt. Rekha Pundir Hon'ble Rakesh Tiwari,J.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 25.4.2011 P