Allahabad High Court
Vijay Kumar @ Chhotu vs Surendra Kumar on 25 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22781 of 2011 Petitioner :- Vijay Kumar @ Chhotu Respondent :- Surendra Kumar Petitioner Counsel :- K.P.S. Yadav Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The petitioner may take steps to serve the respondent within a week.
List in the week commencing 23.5.2011.
Order Date :- 25.4.2011 OP