Allahabad High Court
Raghunath Chandra Gaur vs Smt. Pratima Jauhari & Others on 25 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 15689 of 2010 Petitioner :- Raghunath Chandra Gaur Respondent :- Smt. Pratima Jauhari & Others Petitioner Counsel :- Ajit Kumar Respondent Counsel :- Aparna Burman Hon'ble Rakesh Tiwari,J.
Case is passed over on the illness slip of Sri Aparna BJurman, learned counsel for the respondents.
List this matter after two week peremptorily.
Order Date :- 25.4.2011 P