Allahabad High Court
Abdul Salam vs State Of U.P. And Others on 25 April, 2011
Bench: Satyendra Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 27834 of 2005 Petitioner :- Abdul Salam Respondent :- State Of U.P. And Others Petitioner Counsel :- Ashok Malaviya Respondent Counsel :- C.S.C.,C.K. Parekh Hon'ble Satyendra Singh Chauhan,J.
List this petition on 04.05.2011, on which date Service Book of the petitioner shall be produced by the Sri C.K. Parikh, learned counsel for the respondents.
Order Date :- 25.4.2011 BLY