Allahabad High Court
Tilak Raj Sachdeva vs Balbir Singh And Others on 25 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 52385 of 2010 Petitioner :- Tilak Raj Sachdeva Respondent :- Balbir Singh And Others Petitioner Counsel :- Manish Kumar Nigam Respondent Counsel :- Komal Mehrotra Hon'ble Rakesh Tiwari,J.
List this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 25.4.2011 P