Allahabad High Court
M/S Bilbiro Devi & Co. & Others vs State Bank Of India on 22 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 404 of 1998 Petitioner :- M/S Bilbiro Devi & Co. & Others Respondent :- State Bank Of India Petitioner Counsel :- Yogesh Agarwal,A.K.Singh,P.K. Kashyap,R.A. Mishra,S.A.Jilani Respondent Counsel :- Rakesh Mishra,S.K. Gupta,Vipin Sinha Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 21.4.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed the paper book. They will not be permitted to refer any evidence or document without the leave of the Court.
It is 1998 Appeal. List this appeal for hearing.
Order Date :- 22.4.2011 NS