Allahabad High Court
Ahmad Hussain vs Sajjad Husain on 22 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 23426 of 2011 Petitioner :- Ahmad Hussain Respondent :- Sajjad Husain Petitioner Counsel :- R.K. Vaish Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The petitioner may take steps to serve the respondent within 10 days.
List in the week commencing 23.5.2011.
Order Date :- 22.4.2011 OP