Allahabad High Court
Allahabad Development ... vs Afsar Ahmad & Others on 22 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 721 of 2000 Petitioner :- Allahabad Development Authority,Allahabad Respondent :- Afsar Ahmad & Others Petitioner Counsel :- B.B. Paul Respondent Counsel :- D.V. Jiswal Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 21.4.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed the paper book. They will not be permitted to refer any evidence or document without the leave of the Court.
Order Date :- 22.4.2011 NS