Allahabad High Court
Smt.Naraini Devi vs State Of U.P.& Another on 22 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 63 of 2011 Petitioner :- Smt.Naraini Devi Respondent :- State Of U.P.& Another Petitioner Counsel :- N.S.Chaudhary,V.P. Varshaney Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 22.4.2011 NS