Allahabad High Court
J.P. Khare vs State Of U.P. And Others on 21 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 17992 of 2011 Petitioner :- J.P. Khare Respondent :- State Of U.P. And Others Petitioner Counsel :- Arvind Srivastava Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up on Tuesday.
Order Date :- 21.4.2011 SRY