Allahabad High Court
Chaitannya Kumar Agarwal vs State Of U.P. And Others on 21 April, 2011
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 36041 of 2006 Petitioner :- Chaitannya Kumar Agarwal Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Kumar Respondent Counsel :- C.S.C.,Prabhakar Singh,Ram Bhawan Hon'ble Arun Tandon,J.
Dismissed.
For order, see order of date passed on separate sheets in Writ Petition No. 13404 of 2007.
Order Date :- 21.4.2011 Puspendra