Allahabad High Court
Delhi Public School Varanasi And ... vs State Of U.P. And Others on 21 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 38522 of 2009 Petitioner :- Delhi Public School Varanasi And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- G.K. Singh,V.K. Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 21.4.2011 SRY