Allahabad High Court
Vinay Sharma Alias Vijay Sharma vs Dinesh Kumar Sharma And Anr. on 21 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 184 of 2011 Petitioner :- Vinay Sharma Alias Vijay Sharma Respondent :- Dinesh Kumar Sharma And Anr. Petitioner Counsel :- Abhitab Kumar Tiwari Hon'ble Rajes Kumar,J.
Issue notice to the respondents, returnable at an early date. The applicant may take steps to serve the respondent by registered post.
List in the week commencing 23.5.2011.
Order Date :- 21.4.2011 OP