Allahabad High Court
Harish Kumar vs Smt. Chanchala on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 198 of 2006 Petitioner :- Harish Kumar Respondent :- Smt. Chanchala Petitioner Counsel :- J.S. Tomar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on application to condone the delay.
Order Date :- 20.4.2011 NS