Allahabad High Court
Bharuni Saud vs U.P. State Road Transport ... on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1126 of 2008 Petitioner :- Bharuni Saud Respondent :- U.P. State Road Transport Corp.Ltd. Thru' G.M./M.D. & Others Petitioner Counsel :- Pradeep Kumar Srivastava Respondent Counsel :- O.P. Mishra,Rajesh Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
Admit.
Issue notice.
Appellant will take fresh steps to serve the unrepresented respondents by registered post.
Order Date :- 20.4.2011 NS