Allahabad High Court
Smt. Manisha Tiwari vs Shri Gopal Tiwari on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 4 of 2011 Petitioner :- Smt. Manisha Tiwari Respondent :- Shri Gopal Tiwari Petitioner Counsel :- Vivek Mishra,Radhey Shyam Shukla,Rajendra Pd. Shukla,Shri V.C. Mishra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
Admit.
Issue notice.
Appellant will take fresh steps to serve the respondent by registered post.
Order Date :- 20.4.2011 NS