Allahabad High Court
Ravi Kumar Pandey vs Smt. Sudha Pandey on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 51 of 2006 Petitioner :- Ravi Kumar Pandey Respondent :- Smt. Sudha Pandey Petitioner Counsel :- Jeevan Prakash Sharma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, case is passed over. He may file an application to serve the respondent by publication by the next date.
Order Date :- 20.4.2011 NS