Allahabad High Court
The Collector District Varanasi vs Rajkishore And Others on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 84 of 2011 Petitioner :- The Collector District Varanasi Respondent :- Rajkishore And Others Petitioner Counsel :- S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the appellant is permitted to correct the title of the applications and re-arrange the file.
Issue notice on application to condone the delay.
Order Date :- 20.4.2011 NS