Allahabad High Court
Smt. Vibha Pandey vs Tanmay Pandey on 20 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 179 of 2011 Petitioner :- Smt. Vibha Pandey Respondent :- Tanmay Pandey Petitioner Counsel :- Vikrant Raghuvanshi Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.
List in the week commencing 16.5.2011.
Order Date :- 20.4.2011 OP