Allahabad High Court
Ram Chandra Saroj vs Kallu And Others on 20 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 68296 of 2010 Petitioner :- Ram Chandra Saroj Respondent :- Kallu And Others Petitioner Counsel :- Ravi Chandra Srivastava Hon'ble Rajes Kumar,J.
Two weeks time is allowed to take steps.
Order Date :- 20.4.2011 OP