Allahabad High Court
Smt. Anshu Pandey vs Dr. Ankus Dubey on 20 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 178 of 2011 Petitioner :- Smt. Anshu Pandey Respondent :- Dr. Ankus Dubey Petitioner Counsel :- A.K. Mishra Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.
List in the week commencing 16.5.2011.
Till the next date of listing, the further proceeding of divorce petition no. 179 of 2011 pending before the Civil Judge (Senior Division), Farrukhabad shall remain stayed.
Order Date :- 20.4.2011 OP