Smt. Anshu Pandey vs Dr. Ankus Dubey

Citation : 2011 Latest Caselaw 1237 ALL
Judgement Date : 20 April, 2011

Allahabad High Court
Smt. Anshu Pandey vs Dr. Ankus Dubey on 20 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 178 of 2011
 

 
Petitioner :- Smt. Anshu Pandey
 
Respondent :- Dr. Ankus Dubey
 
Petitioner Counsel :- A.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 16.5.2011.

Till the next date of listing, the further proceeding of divorce petition no. 179 of 2011 pending before the Civil Judge (Senior Division), Farrukhabad shall remain stayed.

Order Date :- 20.4.2011 OP