Allahabad High Court
Raju vs Smt. Urmila Devi on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 80 of 2007 Petitioner :- Raju Respondent :- Smt. Urmila Devi Petitioner Counsel :- Vishnu Gupta Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
Admit.
Issue notice.
Appellant will take fresh steps to serve the respondent by registered post.
Order Date :- 20.4.2011 NS