Allahabad High Court
Shabir Ali vs High Court Of Judicature At ... on 20 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 57552 of 2009 Petitioner :- Shabir Ali Respondent :- High Court Of Judicature At Allahabad Thru' Its R.G. & Ors Petitioner Counsel :- Akhilesh Tripathi Respondent Counsel :- C.S.C.,Amit Sthalekar Hon'ble V.K. Shukla,J.
List in the next cause list.
Order Date :- 20.4.2011 SRY