Allahabad High Court
Shivrani And Another vs Lavkush And Another on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 845 of 2010 Petitioner :- Shivrani And Another Respondent :- Lavkush And Another Petitioner Counsel :- Chandra Shekhar Sharma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Delay in filing the appeal is condoned.
Admit.
Issue notice.
Appellant will take fresh steps to serve the unrepresented respondents by registered post.
Order Date :- 20.4.2011 NS