Allahabad High Court
Vedpal vs Satyabhan & Anr. on 19 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 9975 of 2010 Petitioner :- Vedpal Respondent :- Satyabhan & Anr. Petitioner Counsel :- Amit Sinha Respondent Counsel :- V.D. Dubey,S.C. Hon'ble Rajes Kumar,J.
Counter and rejoinder affidavits have been exchanged.
List in the week commencing 16.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011 OP