Allahabad High Court
Devraj Singh vs Bismilla Khatoon And Others on 19 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22321 of 2011 Petitioner :- Devraj Singh Respondent :- Bismilla Khatoon And Others Petitioner Counsel :- Ramesh Kumar Shukla Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1, 2 and 3 returnable at an early date. The petitioner may take steps to serve the respondents within 10 days.
List in the week commencing 16.5.2011.
Order Date :- 19.4.2011 OP