Gulshan Nisha vs Mohd. Ali

Citation : 2011 Latest Caselaw 1202 ALL
Judgement Date : 19 April, 2011

Allahabad High Court
Gulshan Nisha vs Mohd. Ali on 19 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 57 of 2011
 

 
Petitioner :- Gulshan Nisha
 
Respondent :- Mohd. Ali
 
Petitioner Counsel :- Arun Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Notice was sent by ordinary post. Let the applicant may serve the respondent by registered post.

List in the week commencing 23.5.2011.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 19.4.2011 OP