Allahabad High Court
Asha Devi vs Jiya Lal @ Nanhey on 19 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 33 of 2011 Petitioner :- Asha Devi Respondent :- Jiya Lal @ Nanhey Petitioner Counsel :- C.P. Srivastava Hon'ble Rajes Kumar,J.
The applicant may take steps to serve the opposite party within 10 days by registered post.
List in the week commencing 16.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011 OP