Allahabad High Court
S.K. Gupta, Finance Controller, ... vs Commissioner Of Central Excise, ... on 19 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CENTRAL EXCISE APPEAL No. - 35 of 2011 Petitioner :- S.K. Gupta, Finance Controller, M/S Xerox India, Rampur Respondent :- Commissioner Of Central Excise, Meerut-Ii Petitioner Counsel :- M.P. Devnath,Nishant Mishra Respondent Counsel :- S.S.C.,S.P.Kesarwani. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
For order, see order of date, passed in Central Excise Appeal No.34 of 2011.
Order Date :- 19.4.2011 NS