Allahabad High Court
Naresh Kumar vs Anil Kumar Agrawal on 19 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 14386 of 2011 Petitioner :- Naresh Kumar Respondent :- Anil Kumar Agrawal Petitioner Counsel :- J.S. Pandey Respondent Counsel :- S.C. Hon'ble Rajes Kumar,J.
List in the week commencing 16.5.2011.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011 OP